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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Tamilnadu - Subsection

Section 55(7) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

(7)The foster parents shall be declared as 'fit persons' by the Committee before placing the child in that family after a thorough assessment of home study report done by the probation officer or District Child Protection Unit in Form XXIX.