Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] State of Haryana - Subsection Section 80(4) in The Punjab Excise Act, 1914 (4)[] [Sub section (4) was inserted by Haryana Act No 17 of 1997 and omitted vide Haryana Act No. 5 of 1998.]
