Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 1 in The Court Fees (Bihar Amendment) Act, 2007 1. Short title, extent and commencement. (1)It shall be called Court Fees (Bihar Amendment) Act, 2007.(2)It shall extend to the whole of the State of Bihar.(3)It shall come into force at once.
