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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Mizoram - Subsection

Section 6(3)(c) in Mizoram Scheduled Tribes and Scheduled Castes (Regulation of Issuance and Verification of) Community Certificates Act, 2014

(c)to issue notice to any person or authority in such manner as may be prescribed;