Gauhati High Court
Sarwan Kumar vs The Union Of India And 6 Ors on 24 January, 2024
Author: Soumitra Saikia
Bench: Soumitra Saikia
Page No.# 1/3
GAHC010030072022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/1306/2022
SARWAN KUMAR
S/O LATE SHANKAR DAS, P/R/A 704 SYMPHONY FLOOR, M2K, SECTOR 51,
GURGAON, DIST- GURGAON, HARYANA, P/R/O VILL- KHERABAD, DIST-
HOSHIYARPUR, PUNJAB, PIN-144205
VERSUS
THE UNION OF INDIA AND 6 ORS
REPRESENTED BY SECRETARY MINISTRY OF HOME AFFAIRS, NORTH
BLOCK, CENTRAL SECRETARIAT, NEW DELHI-1
2:THE DIRECTOR GENERAL
SASHATRA SEEMA BAL
BLOCK V (EAST)
R.K. PURAM
NEW DELHI-110066
3:THE ASSISTANT DIRECTOR (PERS-I)
O/O DIRECTOR GENERAL
SASHATRA SEEMA BAL
BLOCK V (EAST)
R.K. PURAM
NEW DELHI-110066
4:YJE INSPECTOR GENERAL (PERS)
O/O DIRECTOR GENERAL
SASHATRA SEEMA BAL
BLOCK V (EAST)
R.K. PURAM
NEW DELHI-110066
5:THE INSPECTOR GENERAL
Page No.# 2/3
FRONTIER HEADQUARTERS
SSB
HOUSE NO. 345
NIKITA COMPLEX
KHANAPARA
GUWAHATI-781022
6:THE DEPUTY INSPECTOR GENERAL
O/O INSPECTOR GENERAL
FRONTIER HEADQUARTERS
SSB
HOUSE NO. 345
NIKITA COMPLEX
KHANAPARA
GUWAHATI-781022
7:THE COMMANDANT (ADMN)
O/O INSPECTOR GENERAL
FRONTIER HEADQUARTERS
SSB
HOUSE NO. 345
NIKITA COMPLEX
KHANAPARA
GUWAHATI-78102
Advocate for the Petitioner : MR. U K NAIR
Advocate for the Respondent : ASSTT.S.G.I.
BEFORE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
24.01.2024 Mr. N.K. Sarma, learned counsel for the petitioner. Also heard Ms. B. Sarma, learned CGC.
Mr. N.K. Sarma, learned counsel for the petitioner prays for further time to file affidavit-in-reply to the affidavit-in-opposition filed by the respondent nos.1, Page No.# 3/3 2, 3, 4, 5, 6 & 7.
Prayer is allowed.
List the matter after 3 (three) weeks.
JUDGE Comparing Assistant