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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(b) in Chit Funds (Rajasthan) Rules, 1989

(b)Particulars of deposit, if any, of money under sub-section (1) of section 30 and sub-section (4) of section 33 since the date of the previous draw;