Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 46 in The Punjab Nurses Registration Council Regulations 46. The duties of the clerks and other servants of the Council shall be such as shall be assigned to them by the Registrar under the direction of the President.
