Orissa High Court
Aska Cooperative Central Bank vs State Of Odisha And Others .... Opp. ... on 28 January, 2025
Author: K.R. Mohapatra
Bench: K.R. Mohapatra
Signature Not Verified
Digitally Signed
Signed by: SASANKA SEKHAR SATAPATHY
Reason: Authentication
Location: HIGH COURT OF ORISSA CUTTACK
Date: 28-Jan-2025 18:25:05
IN THE HIGH COURT OF ORISSA AT CUTTACK
O.J.C. NO.16617 of 2001
Aska Cooperative Central Bank .... Petitioner
Limited
Mr. Sourya Sundar Das, Senior Advocate
being assisted by Ms. Suman Modi, Advocate
-versus-
State of Odisha and others .... Opp. Parties
Mr. Umesh Chandra Behura,
Additional Government Advocate
(For Opposite Party Nos.1, 2 and 4)
Mr. Shaktidutta Tripathy, Advocate
(For Opposite Party No.3)
CORAM:
JUSTICE K.R. MOHAPATRA
JUSTICE SANJAY KUMAR MISHRA
ORDER
Order No. 28.01.2025
11. 1. This matter is taken up through hybrid mode.
2. Put up this matter on 4th February, 2025, as prayed for by Mr. Das, learned Senior Advocate appearing for the Petitioner.
(K.R. Mohapatra) Judge (S.K.Mishra) Judge s.s.satapathy Page 1 of 1