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Orissa High Court

Aska Cooperative Central Bank vs State Of Odisha And Others .... Opp. ... on 28 January, 2025

Author: K.R. Mohapatra

Bench: K.R. Mohapatra

Signature Not Verified
Digitally Signed
Signed by: SASANKA SEKHAR SATAPATHY
Reason: Authentication
Location: HIGH COURT OF ORISSA CUTTACK
Date: 28-Jan-2025 18:25:05


                                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  O.J.C. NO.16617 of 2001

                                  Aska Cooperative Central Bank              ....         Petitioner
                                  Limited
                                                            Mr. Sourya Sundar Das, Senior Advocate
                                                        being assisted by Ms. Suman Modi, Advocate

                                                             -versus-

                                  State of Odisha and others                 ....      Opp. Parties
                                                                       Mr. Umesh Chandra Behura,
                                                                   Additional Government Advocate
                                                                 (For Opposite Party Nos.1, 2 and 4)

                                                                 Mr. Shaktidutta Tripathy, Advocate
                                                                         (For Opposite Party No.3)
                                            CORAM:
                                            JUSTICE K.R. MOHAPATRA
                                            JUSTICE SANJAY KUMAR MISHRA
                                                     ORDER
           Order No.                               28.01.2025
              11.            1.       This matter is taken up through hybrid mode.

2. Put up this matter on 4th February, 2025, as prayed for by Mr. Das, learned Senior Advocate appearing for the Petitioner.

(K.R. Mohapatra) Judge (S.K.Mishra) Judge s.s.satapathy Page 1 of 1