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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Bihar - Subsection

Section 30(1)(d) in Bihar Trade Articles (Licenses Unification) Order, 1984

(d)search, seize and remove stocks of trade articles along with the packages, coverings or receptacles in which such stock is found, if he has reason to believe that any provision of this Order has been or is being or is about to be contravened in respect of such stock or any part thereof and may also search, seize and remove the animals, vessels or other conveyance used in carrying the said trade articles, in contravention of the provisions of this Order and thereafter take or authorise the taking of all measures necessary for securing the production of stocks of trade article and the animals, vehicles, vessels or other conveyances so seized before the Court and for their safe custody pending such production;