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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1) in The U.P. State Electricity Board Services of Engineers Regulations, 1970

(1)Initial recruitment to the service shall be made to the posts of Assistant Engineers in the following manner.
(a) [] [Vide Notification No. 8-Reg. Cell/SEB-84-157-A/69, dated 28.4.1984.] By appointment from among 'Trained Engineers' 65-1/3%
(b) [] [Vide Notification No. 8-Reg. Cell/SEB-84-157-A/69, dated 28.4.1984.] By promotion from amongst members of Junior Engineers Servicein the Selection Grade in the manner prescribed in Appendix 'C' 33-1/3%
(c) [] [Vide Notification No. 8-Reg. Cell/SEB-84-157-A/69, dated 28.4.1984.] By promotion from amongst the confirmed and qualifiedcomputers (Selection Grade) (E/M) in the manner prescribed inAppendix 'C' : 1-1/3%
Provided that as between members of Junior Engineer and computer the vacancy shall be shared by them in the proportion of their respective cadre strength from time to time.