Madras High Court
M.Kamalanathan vs The District Collector on 25 July, 2018
Author: R.Mahadevan
Bench: R.Mahadevan
fIN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 25.07.2018
CORAM
THE HONOURABLE MR.JUSTICE R.MAHADEVAN
W.P.No.26929 of 2010
and
MP.No.1 of 2010
M.Kamalanathan ... Petitioner
Vs.
1. The District Collector,
Collectorate, Kancheepuram.
2. The District Revenue Officer,
(District Tsunami Executive Wing) Collectrate,
Kancheepuram.
3. The Addl. District Collector,
(Tsunami Wing), Collectorate,
Kancheepuram.
4. The Additional Project Officer,
(Tsunami Wing), Collectorate,
Kancheepuram. ... Respondents
Petition filed under Article 226 of the Constitution of India to issue a Writ of Certiorarified Mandamus calling for the records relating the impugned proceedings of the 2nd respondent herein in Na.Na.No.483/10/TS2, dated 31.07.2010 and quash the same and consequently direct the respondents herein to allot the construction of concrete house under Tsunami Housing Scheme to the petitioner.
For Petitioner : Mr.K.Govi Ganesan
For R1 to R4 : Mr.J.Ramesh, AGP
O R D E R
The relief sought for herein is to quash the order dated 31.07.2010 passed by the second respondent, by deleting the name of the petitioner from the list of beneficiaries, with regard to allotment of house under the Tsunami Housing Scheme.
2.When the matter was taken up for consideration, the learned counsel for the petitioner reported no instructions from the petitioner, despite several enquiries.
3.This Court is of the view that the prayer made in this writ petition cannot be considered at this distant point of time. Hence, this writ petition is dismissed as having become infructuous. No costs. Consequently, connected Miscellaneous Petition is also dismissed.
25.07.2018 Index: Yes/ No rk/av To
1. The District Collector, Collectorate, Kancheepuram.
2. The District Revenue Officer, (District Tsunami Executive Wing) Collectrate, Kancheepuram.
3. The Additional District Collector, (Tsunami Wing), Collectorate, Kancheepuram.
4. The Additional Project Officer, (Tsunami Wing), Collectorate, Kancheepuram.
R.MAHADEVAN,J. rk/av
W.P.No.26929 of 2010
25.07.2018