Supreme Court - Daily Orders
Fairfield Chs Ltd. vs Lodha Developers Limited on 16 August, 2022
Bench: Dinesh Maheshwari, Krishna Murari
ITEM NO.35 COURT NO.12 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 8872/2019
FAIRFIELD CHS LTD. Appellant(s)
VERSUS
LODHA DEVELOPERS LIMITED & ORS. Respondent(s)
(IA No. 133933/2021 - EXEMPTION FROM FILING O.T.
IA No. 177249/2019 - STAY APPLICATION)
Date : 16-08-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MR. JUSTICE KRISHNA MURARI
For Appellant(s) Ms. Meenakshi Arora, Sr. Adv.
Mr. Sandeep Sudhakar Deshmukh, AOR
Mr. Suyash, Adv.
For Respondent(s) Mr. Siddharth Bhatnagar, Sr. Adv.
Ms. Suhasini Sen, Adv.
Mr. Rahul Kripalani,Adv.
Ms. Rea Bhalla, Adv.
Ms. Sakshi Singh, Adv.
Ms. Garima Bajaj, AOR
UPON hearing the counsel the Court made the following
O R D E R
List this matter for final hearing at admission stage on 15.09.2022.
Learned counsel for the parties may file short notes on their respective submissions before the matter is taken up next. (NEETA SAPRA) Signature Not Verified (RANJANA SHAILEY) COURT MASTER (SH) Digitally signed by NEETA SAPRA Date: 2022.08.16 COURT MASTER (NSH) 20:13:42 IST Reason: