Supreme Court - Daily Orders
Dr. Sushil Kumar Pandey vs The Babasaheb Bhimrao Ambedkar ... on 11 December, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.21 COURT NO.11 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 37047/2017
(Arising out of impugned final judgment and order dated 23-10-2017
in WP No. 16029/2017 passed by the High Court Of Judicature At
Allahabad, Lucknow Bench)
DR. SUSHIL KUMAR PANDEY & ORS. Petitioner(s)
VERSUS
THE BABASAHEB BHIMRAO AMBEDKAR UNIVERSITY & ORS. Respondent(s)
(FOR ADMISSION and IA No.131052/2017-PERMISSION TO FILE SLP/TP and
IA No.131053/2017-PERMISSION TO FILE LENGTHY LIST OF DATES and IA
No.134228/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
Date : 11-12-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Amit Bose,Adv.
Mr. M. A. Chinnasamy, AOR
Ms. Nitya Gupta,Adv.
Ms. C. Rubabathi,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Permission to file SLP is granted. We do not find any ground to interfere with the impugned order. The special leave petition is, accordingly, dismissed.
Pending application(s), if any, shall also stand disposed of.
Signature Not Verified Digitally signed by MADHU BALA(MADHU BALA) Date: 2017.12.11 16:20:21 IST (PARVEEN KUMARI PASRICHA) Reason: COURT MASTER (SH) BRANCH OFFICER