Supreme Court - Daily Orders
Suraj Bhan (Since Deceased) Thr. L.Rs vs Government Of Nct Of Delhi on 7 December, 2017
Bench: J. Chelameswar, S. Abdul Nazeer
ITEM NO.801 COURT NO.2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 39854/2017
(Arising out of impugned final judgment and order dated 27-09-2017
in LPA No. 580/2016 passed by the High Court Of Delhi At New Delhi)
SURAJ BHAN (SINCE DECEASED) THR. L.RS Petitioner(s)
VERSUS
GOVERNMENT OF NCT OF DELHI Respondent(s)
Date : 07-12-2017 This petition was mentioned today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Ms. Anushree Menon,Adv.
Mr. Vikas Mehta, AOR
For Respondent(s)
UPON being mentioned the Court made the following
O R D E R
As prayed for, list the matter tomorrow the 8 th December, 2017 subject to removal of defects, if any, alongwith SLP(C)No.33100 of 2017.
(OM PARKASH SHARMA) (RAJINDER KAUR)
AR CUM PS BRANCH OFFICER
(Listing proforma is placed on the file) Signature Not Verified Digitally signed by DEEPAK MANSUKHANI Date: 2017.12.07 16:36:50 IST Reason: SIGNER CARD OF MR. DEEPAK MANSUKHANI IS BEING USED BY MR. OM PARKASH SHARMA