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Supreme Court - Daily Orders

Suraj Bhan (Since Deceased) Thr. L.Rs vs Government Of Nct Of Delhi on 7 December, 2017

Bench: J. Chelameswar, S. Abdul Nazeer

       ITEM NO.801                                   COURT NO.2                SECTION XIV

                                          S U P R E M E C O U R T O F     I N D I A
                                                  RECORD OF PROCEEDINGS

       SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 39854/2017

       (Arising out of impugned final judgment and order dated 27-09-2017
       in LPA No. 580/2016 passed by the High Court Of Delhi At New Delhi)

       SURAJ BHAN (SINCE DECEASED) THR. L.RS                                   Petitioner(s)

                                                           VERSUS

       GOVERNMENT OF NCT OF DELHI                                              Respondent(s)


       Date : 07-12-2017 This petition was mentioned today.

       CORAM :
                                    HON'BLE MR. JUSTICE J. CHELAMESWAR
                                    HON'BLE MR. JUSTICE S. ABDUL NAZEER


       For Petitioner(s)                      Ms. Anushree Menon,Adv.
                                              Mr. Vikas Mehta, AOR

       For Respondent(s)


                                     UPON being mentioned the Court made the following
                                                        O R D E R

As prayed for, list the matter tomorrow the 8 th December, 2017 subject to removal of defects, if any, alongwith SLP(C)No.33100 of 2017.



       (OM PARKASH SHARMA)                             (RAJINDER KAUR)
           AR CUM PS                                    BRANCH OFFICER

(Listing proforma is placed on the file) Signature Not Verified Digitally signed by DEEPAK MANSUKHANI Date: 2017.12.07 16:36:50 IST Reason: SIGNER CARD OF MR. DEEPAK MANSUKHANI IS BEING USED BY MR. OM PARKASH SHARMA