Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 1 in The M.P. Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 1999

1. Short title, extent and commencement.

(1)This Act may be called the Madhya Pradesh Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 1999.
(2)It extends to the whole of the State of Madhya Pradesh.
(3)It shall [come into force] [W.e.f. 15-9-199; vide Notification No. PC-32-1-98-Med-XXXI, dated 15-9-1999; Published in M.P. Rajpaira (Asadharan), dated 15-9-1999.] on such date as the State Government may, by notification in the Official Gazette, appoint and different dates may be appointed for different areas and for different provisions.