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Delhi High Court - Orders

Chetan Ram Choudhary vs Iepf Authority And Ors on 22 September, 2025

Author: Sachin Datta

Bench: Sachin Datta

                          $~66
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 10232/2025
                                    CHETAN RAM CHOUDHARY                        .....Petitioner
                                                     Through: Mr. Ritik Duggal, Adv. (through v/c)
                                                     versus

                                    IEPF AUTHORITY AND ORS                 .....Respondents
                                                 Through: Mr. Rakesh Kansal, Adv. for R-3 and
                                                           4 (through v/c)

                                    CORAM:
                                    HON'BLE MR. JUSTICE SACHIN DATTA
                                                 ORDER

% 22.09.2025

1. The matter could not be taken up today due to paucity of time.

2. List on 13.11.2025.

BY ORDER COURT MASTER SEPTEMBER 22, 2025/r This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2025 at 21:52:10