Delhi High Court - Orders
Chetan Ram Choudhary vs Iepf Authority And Ors on 22 September, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~66
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10232/2025
CHETAN RAM CHOUDHARY .....Petitioner
Through: Mr. Ritik Duggal, Adv. (through v/c)
versus
IEPF AUTHORITY AND ORS .....Respondents
Through: Mr. Rakesh Kansal, Adv. for R-3 and
4 (through v/c)
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 22.09.2025
1. The matter could not be taken up today due to paucity of time.
2. List on 13.11.2025.
BY ORDER COURT MASTER SEPTEMBER 22, 2025/r This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2025 at 21:52:10