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State of Odisha - Section

Section 34 in The Orissa Kendu Leaves Manual, 1973

34. Purchase of leaves from Growers.

- Purchase of leaves from the growers will be in accordance with rates for raw and dried leaves to be prescribed by Government from time to time. Where a minimum price per bag of one quintal of processed dry leaves is prescribed, the Deputy Conservator of Forests (K.L.), in his discretion, may offer 15 per cent over and above the minimum rate keeping in view the quality and grade of leaves. For payment at a higher rate prior approval of Conservator of Forests (K.L.) may be taken.