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[Cites 0, Cited by 0] [Section 189(1)] [Section 189] [Entire Act]

State of Odisha - Subsection

Section 189(1)(a) in Orissa Municipal Act, 1950

(a)exercise a profession, art or calling or transacts any business of holds any appointment, public or private, either within the Municipal area or without it, but at the same time residing therefor not less than sixty days in the aggregate, or