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State of Odisha - Section

Section 19 in The Orissa Boiler Operation Engineers' Rules, 2000

19. Fees of Examiner.

- Each member of the Board of Examiner appointed under rule 11 shall be paid fees at the rates [* * *] [Deleted vide Orissa Gazette Extraordinary No. 1827 dated 28.11.2003.] prevalent in the State Council of Technical Education and Training or as decided by the State Government [from time to time] [Added vide Orissa Gazette Extraordinary No. 1827 dated 28.11.2003.].