Section 3(1)(ii) in The Gujarat Agricultural Lands Ceiling Act, 1960

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State of Gujarat - Subsection

Section 3(1)(ii) in The Gujarat Agricultural Lands Ceiling Act, 1960

(ii)in any other case within a period of ninety days from the date on which it becomes eligible to exemption by reason of its satisfying the requirements of the provisions of sub-section (1),

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State of Gujarat - Subsection

Section 3(1)(ii) in The Gujarat Agricultural Lands Ceiling Act, 1960