Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Rajasthan - Subsection Section 15(vii) in Rajasthan Go-Seva Ayog Act, 1995 (vii)develop pastures or grazing lands and to associate with other institutions, bodies whether private or public, for the purposes of developing pastures, 'Gochars' within the State:
