Allahabad High Court
Ram Ratan & Another vs L.H. Sugar Factory Ltd. Pilibhit on 30 July, 2010
Author: Shishir Kumar
Bench: Shishir Kumar
Court No. - 38 Case :- WRIT - A No. - 8689 of 1993 Petitioner :- Ram Ratan & Another Respondent :- L.H. Sugar Factory Ltd. Pilibhit Petitioner Counsel :- Ak Bimal Respondent Counsel :- V.K.Birla,Sc Hon'ble Shishir Kumar,J.
This case is listed under the Heading 'Old Cases'. In spite of repeated calls, no one appears to press this writ petition on merits.
Therefore, the writ petition is hereby dismissed. Interim order, if any, stands discharged. No order is passed as to costs. Order Date :- 30.7.2010 V.Sri/-