Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 51 in The M.P. Municipal Accounts Rules, 1971

51.

Muharrirs of collecting circles shall be required to submit periodically statement at the beginning of each quarter for each kind of licence separately showing all persons liable to the payment of the fee or tax.