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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 17(2)(b) in The Securities and Exchange Board of India (Intermediaries) Regulations, 2008

(b)to ascertain whether adequate internal control systems, procedures and safeguards have been established and are being followed by the intermediary to fulfill its obligations under the relevant regulations;