Bombay High Court
M/S S D Shinde And Company Through Gpa ... vs The State Of Maharashtra And Others on 19 October, 2018
Author: Ravindra V. Ghuge
Bench: Ravindra V. Ghuge
*1* 949wp8804o18
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 8804 OF 2018
M/S S D SHINDE AND COMPANY THROUGH GPA ANNASAHEB
SHRIPATI SHINDE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for the Petitioners : Shri Jitendra Patil h/f Shri Katneshwarkar
P.R..
AGP for the Respondents/ State : Shri S.R. Yadav.
...
CORAM: RAVINDRA V. GHUGE, J.
DATE :- 19th October, 2018 Per Court:
1 Subject to the Petitioners paying an amount of Rs.201/-
(Rupees Two Hundred One) as donation for the Ghati Hospital, Aurangabad (Government Medical College and Hospital, Aurangabad), to be deposited with the Medical Officer, High Court Dispensary, Aurangabad, either in cash or by Demand Draft, to be drawn in the name of "Dean, Government Medical College and Hospital Dengi Samiti, Aurangabad" and producing a receipt of such deposit before the Registry of this Court on or before 26.10.2018, the time is extended for carrying out an amendment by 02.11.2018, failing which, the Petitioner shall be restrained from carrying out any amendment.
kps (RAVINDRA V. GHUGE, J.)
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