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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Rajasthan - Subsection

Section 45(1)(f) in Rajasthan Panchayati Raj Rules, 1996

(f)persist in irrelevant or in tedious repetition of his own arguments or of the arguments used by other members in the debate.