.-The Central Government shall maintain a register containing the names and other details of the persons registered or naturalised as citizen of India--(a)under clauses (a) , (e) and (f) of sub-section (1) of section 5, in Form XIII;(b)under clause (c) of sub-section (1) of section 5, in Form XIV;(c)under clause (d) of sub-section (1) of section 5, in Form XV;(d)under clause (g) of sub-section (1) of section 5 in Form XVI; and(e)under sub-section (1) of section 6 in Form XVII.
