Punjab-Haryana High Court
M/S Cds(India) And Scc(Jv) vs State Of Punjab And Others on 1 June, 2023
Neutral Citation No:=2023:PHHC:080626
205 CWP-8300-2023
POONAM
V/S
CHAUDHARY BANSI LAL UNIVERSITY, BHIWANI AND ORS.
Present: Mr. D.S. Malik, Advocate and
Mr. Ved Priya Malik, Advocate
for the petitioner.
Mr. Naman Jain, Advocate
for respondents No.1 to 3.
Mr. Manjeet Singh, Advocate
for respondent No.4.
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On joint request of the parties, adjourned to 06.07.2023.
(VINOD S. BHARDWAJ) 01.06.2023 JUDGE rajender Neutral Citation No:=2023:PHHC:080626 1 of 1 ::: Downloaded on - 03-06-2023 05:26:02 :::