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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(2) in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

(2)The account shall be in a joint account to be operated by the Chairman of the School Committee and the Member - Convenor of the School Committee.[Explanation: - For the purposes of this rule, School Education Committee means School Education Management Committee] [Inserted. by G.O. Ms. No. 95, Education (S.E. Prog. II - 2), dated 2-12-2006.].