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Delhi High Court - Orders

M/S Gujral Tours & Travels Pvt Ltd vs Employees State Insurance Corporation on 16 March, 2020

Author: Najmi Waziri

Bench: Najmi Waziri

                              $~14
                              *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +      FAO 119/2019, CM APPL. 13155/2019, CM APPL. 13157/2019,
                                     CM APPL. 13158/2019 & CM APPL. 9959/2020


                                     M/S GUJRAL TOURS & TRAVELS PVT LTD
                                                                                         ..... Appellant
                                                       Through: Mr. Pradhuman Gautam, Adv.

                                                       versus


                                     EMPLOYEES STATE INSURANCE CORPORATION
                                                                         ..... Respondent
                                                       Through: mr. V.K. Singh, Ms. Prachi Singh &
                                                       Ms. Nisha Hans, Advs.
                                                       SSO Arvind Kumar Bansal.
                                     CORAM:
                                     HON'BLE MR. JUSTICE NAJMI WAZIRI
                                                  ORDER

% 16.03.2020 In terms of Notification No. 51/RG/DHC/2020 dated 13.03.2020 issued by the Delhi High Court, the matter stands adjourned to 30.07.2020.

NAJMI WAZIRI, J MARCH 16, 2020/ RW Signature Not Verified Digitally signed By:KAMLESH KUMAR Signing Date:17.03.2020 15:10:19