Delhi High Court - Orders
M/S Gujral Tours & Travels Pvt Ltd vs Employees State Insurance Corporation on 16 March, 2020
Author: Najmi Waziri
Bench: Najmi Waziri
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 119/2019, CM APPL. 13155/2019, CM APPL. 13157/2019,
CM APPL. 13158/2019 & CM APPL. 9959/2020
M/S GUJRAL TOURS & TRAVELS PVT LTD
..... Appellant
Through: Mr. Pradhuman Gautam, Adv.
versus
EMPLOYEES STATE INSURANCE CORPORATION
..... Respondent
Through: mr. V.K. Singh, Ms. Prachi Singh &
Ms. Nisha Hans, Advs.
SSO Arvind Kumar Bansal.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
ORDER
% 16.03.2020 In terms of Notification No. 51/RG/DHC/2020 dated 13.03.2020 issued by the Delhi High Court, the matter stands adjourned to 30.07.2020.
NAJMI WAZIRI, J MARCH 16, 2020/ RW Signature Not Verified Digitally signed By:KAMLESH KUMAR Signing Date:17.03.2020 15:10:19