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Union of India - Section

Section 331F in Rules of Procedure and Conduct of Business in Lok Sabha

331F. Applicability of provisions relating to functions.

- Each of the functions of these Committees as provided in clauses (a) to (d) of sub-rule (1) of rule 331E shall be applicable to the Committees from the date as may be notified by the Chairperson, Rajya Sabha and the Speaker in respect of applicability of particular function.