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Patna High Court - Orders

Manoj Kumar vs R.G.,Hon'Ble High Court,Patna& on 23 March, 2012

Author: V.N. Sinha

Bench: V.N. Sinha

         Patna High Court CWJC No.5928 of 2006 (3) dt.23-03-2012




                         IN THE HIGH COURT OF JUDICATURE AT PATNA
                                  Civil Writ Jurisdiction Case No.5928 of 2006
                     ======================================================
                     Manoj Kumar
                                                                             .... .... Petitioner
                                                       Versus
                     Registrar General, ,Hon'ble High Court, Patna & Anr.
                                                                          .... .... Respondents
                     ======================================================

                     ======================================================
                           CORAM: HONOURABLE MR. JUSTICE V.N. SINHA
                                         ORAL ORDER

3    23-03-2012

In view of the office-note dated 21.3.2012 let this writ petition be placed before the appropriate Division Bench.

(V.N. Sinha, J) Pravin Kumar Pathak