Patna High Court - Orders
Manoj Kumar vs R.G.,Hon'Ble High Court,Patna& on 23 March, 2012
Author: V.N. Sinha
Bench: V.N. Sinha
Patna High Court CWJC No.5928 of 2006 (3) dt.23-03-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.5928 of 2006
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Manoj Kumar
.... .... Petitioner
Versus
Registrar General, ,Hon'ble High Court, Patna & Anr.
.... .... Respondents
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CORAM: HONOURABLE MR. JUSTICE V.N. SINHA
ORAL ORDER
3 23-03-2012In view of the office-note dated 21.3.2012 let this writ petition be placed before the appropriate Division Bench.
(V.N. Sinha, J) Pravin Kumar Pathak