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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Jharkhand - Subsection

Section 3(1)(r) in Bihar Narcotic Drugs and Psychotropic Substances Rules, 1985

(r)"Transmission" means, unless the context is otherwise,
(i)to import inter-State into Bihar,
(ii)to export inter State out of Bihar, and
(iii)to transport within Bihar;