Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 62 in Chhattisgarh Minor Mineral Rules, 2015 62. Exemptions. - Subject to the exemptions granted under the Mines Act, 1952 (No. 35 of 1952) and rules made thereunder, the lessees shall comply with all provisions of the said Act and rules.
