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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 2(1)(xviii) in The Andaman and Nicobar Islands Port Rules, 2004

(xviii)"Ports of Andaman and Nicobar" means and includes the Ports of East Island, Diglipur, Mayabunder, Havelock, Neil Island, Elphinstone Harbour and Rangat, Port Blair, Cinque and South Cinque Islands macpherson straits (Jolly Buoys), Hut Bay, Dugong Creek, Carincobar (Malacca and Mus), "Kondul Island, Chowra, Teressa, Tillangchang (Castle-Bay), Katchal (East Bay), Kamorta, Nancowry, Campbell Bay and South Bay, including any part of river channel in Andaman & Nicobar islands and such ports as the Central Government may declare by 4l notification in the official gazette.