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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(1)(e) in The Jharkhand Fiscal Responsibility and Budget Management Act, 2007

(e)Other important monitorable fiscal targets would be :-
(i)the ratio of salary to State's own revenue is to be reduced to 80 percent by the year ending 31st March, 2008:
(ii)the ratio of non interest committed revenue expenditure to State's own and mandated revenue is to be reduced to 55 percent by the year ending 31st March, 2008; and
(iii)the ratio of revenue deficit to revenue receipt is to be reduced to zero percent by the year ending 31st March, 2009;