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Gujarat High Court

Bardoli Shreerang Exhibitors Private ... vs Sakarlal Dhansukhlal Golwala on 14 November, 2017

Author: A.J. Shastri

Bench: A.J. Shastri

                    C/SA/252/2017                                            ORDER




                  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                             SECOND APPEAL  NO. 252 of 2017
                                            With 
                          CIVIL APPLICATION NO. 9952 of 2017
                                             In    
                       SECOND APPEAL NO. 252 of 2017
         =========================================================
         BARDOLI SHREERANG EXHIBITORS PRIVATE LIMITED....Appellant(s)
                                    Versus
                SAKARLAL DHANSUKHLAL GOLWALA....Respondent(s)
         =========================================================
         Appearance:
         MR JIGAR M PATEL, ADVOCATE for the Appellant(s) No. 1
         =========================================================

             CORAM:  HONOURABLE MR.JUSTICE A.J. SHASTRI
          
          Date : 14/11/2017
          
         ORAL ORDER

Not before this Court.

(A.J. SHASTRI, J.)  /phalguni/ Page 1 of 1 HC-NIC Page 1 of 1 Created On Tue Nov 14 23:59:35 IST 2017