Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 42 in The M.P. Stamp Rules 1942 42. [ Maintenance of register of daily transactions by licensed vendor. [Substituted by Notification No. B-6-24-V-SR-82, dated 9-11-1990.] - Every licensed vendor shall also maintain a register of his daily transaction in Form E in Appendix III.]
