Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(i) in Tamil Nadu Hair Dressers Social Security and Welfare Scheme, 2006 (i)"self employed person" means any person who has directly engaged himself in hair dressing and beauty parlour for his livelihood; and
