Bombay High Court
Ramdas Kisan Paradhi vs The State Of Maharashtra on 25 April, 2022
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL BAIL APPLN. NO. 2979 OF 2021
Ramdas Kisan Paradhi ....APPLICANT
V/S
The State Of Maharashtra ....RESPONDENT
CORAM : HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI J DATE : 25th April, 2022 P.C. :
Due to paucity of time, stand over to 26/04/2022. Interim order, if any, to continue till then.
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