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Bombay High Court

Ramdas Kisan Paradhi vs The State Of Maharashtra on 25 April, 2022

Author: Anuja Prabhudessai

Bench: Anuja Prabhudessai

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 2979 OF 2021

 Ramdas Kisan Paradhi                                    ....APPLICANT
             V/S
 The State Of Maharashtra                             ....RESPONDENT

CORAM : HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI J DATE : 25th April, 2022 P.C. :

Due to paucity of time, stand over to 26/04/2022. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 25/04/2022 ::: Downloaded on - 26/04/2022 07:26:50 :::