Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 186 in Bihar Chaukidari Manual 186. Chaukidars shall not be rewarded merely for regular attendance at muster parades. Attendance regularly at such parades is part of the prescribed duties of a chaukidar, and its performance calls for no reward.
