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State of Gujarat - Section

Section 5 in Sub Accountant, Sub Auditor, or Data Entry Machine Operator, Class III, (Special Competitive Examination) Rules, 2011

5. Statement showing particulars of candidates.

- The Directorate of Accounts and Treasuries shall every year send to the Finance Department before the 31 July of the year, a statement showing the particulars of the eligible candidates desiring to appear at the examination to be held in that year alongwith the applications as prescribed in Appendix III.