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[Cites 0, Cited by 0] [Section 791] [Entire Act]

Bengal Presidency - Subsection

Section 791(i) in Police Regulations, Bengal , 1943

(i)He shall receive a thorough training in the method of keeping and preparing all records, reports and returns appertaining to a police-station and shall himself write the various registers and records maintained by Assistant Sub-Inspectors and Sub-Inspectors, under the general supervision of the officer-in-charge.