Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 235] [Entire Act] State of Jharkhand - Subsection Section 235(3) in Bihar Education Code, 1961 (3)An officer whose duty is to inspect a particular school annually, should not give a holiday to celebrate his visit.(Order of Government dated the 30th October 1928 in file no. 2H-17-28.)
