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State of West Bengal - Section

Section 105 in The West Bengal Factories Rules, 1958

105. Information required by the Inspector.

- The occupier, owner or Manager of a factory shall furnish any information that an Inspector may required for the purpose of satisfying himself whether any provision of the Act has been complied with or whether any order of an Inspector has been duly carried out. Any demand by an Inspector for any such information, if made during the course of an inspection, shall be complied with forthwith if the information is available in the factory, or, if made in writing, shall be complied with within seven days of receipt thereof.Rules prescribed under section 112.