Rajasthan High Court - Jaipur
Sameer Kohli S/O Shri Hitesh Chandra ... vs Sh. Pawan Kumar Aggarwal S/O Sh. Ratan ... on 13 December, 2019
Author: Prakash Gupta
Bench: Prakash Gupta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Miscellaneous Appeal No. 6067/2019
Samer Kohli
----Appellant
Versus
Shri Pawan Kumar Agarwal
----Respondent
For Appellant(s) : Mr. Nagendra Kumar for Mr. Sanjay Mehla For respondents : Mr. Amit Mittal for Mr. Ram Babu Sharma (Gathola) HON'BLE MR. JUSTICE PRAKASH GUPTA Order 13/12/2019 Heard learned counsel for the appellant.
Learned counsel for the parties have agreed to maintain status-quo over the property in question.
In this view of the matter, it is ordered accordingly.
List on 10.1.2020.
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