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Rajasthan High Court - Jaipur

Sameer Kohli S/O Shri Hitesh Chandra ... vs Sh. Pawan Kumar Aggarwal S/O Sh. Ratan ... on 13 December, 2019

Author: Prakash Gupta

Bench: Prakash Gupta

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Civil Miscellaneous Appeal No. 6067/2019

                                   Samer Kohli
                                                                                                         ----Appellant
                                                                          Versus
                                   Shri Pawan Kumar Agarwal
                                                                                                       ----Respondent

For Appellant(s) : Mr. Nagendra Kumar for Mr. Sanjay Mehla For respondents : Mr. Amit Mittal for Mr. Ram Babu Sharma (Gathola) HON'BLE MR. JUSTICE PRAKASH GUPTA Order 13/12/2019 Heard learned counsel for the appellant.

Learned counsel for the parties have agreed to maintain status-quo over the property in question.

In this view of the matter, it is ordered accordingly.

List on 10.1.2020.

(PRAKASH GUPTA),J DILIP KHANDELWAL /172 (Downloaded on 18/12/2019 at 09:23:12 PM) Powered by TCPDF (www.tcpdf.org)