Section 8(2)(x) in The Enemy Property Act, 1968

[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2)(x) in The Enemy Property Act, 1968

(x)make payments on behalf of the enemy to persons other than those who are enemies, of dues outstanding on the 25th October, 1962 ;or on the 3rd December, 1971 and

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Union of India - Subsection

Section 8(2)(x) in The Enemy Property Act, 1968