Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 97(2)] [Section 97] [Entire Act]

State of West Bengal - Subsection

Section 97(2)(f) in West Bengal Municipal Corporation Act, 2006

(f)regulation of places for the disposal of the dead, and provision and maintenance of places for the said purpose;