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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Madhya Pradesh - Subsection

Section 29(xiii) in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

(xiii)to approve the schedule of fees and other charges as may be prescribed by the Statutes upon recommendation of the Vice-Chancellor;