Calcutta High Court (Appellete Side)
Sumitra Bhanja @ Paul & Ors vs The State Of West Bengal & Ors on 3 March, 2020
Author: Rajarshi Bharadwaj
Bench: Rajarshi Bharadwaj
1 03.03.2020
A.Deb Sl. 43 Ct. 25 W.P No. 22093 (W) of 2019 Sumitra Bhanja @ Paul & Ors.
Vs. The State of West Bengal & Ors.
No one appears for the parties when the matter was called.
Let the matter appear in the monthly list of May, 2020.
Urgent photostat certified copy of this order, if applied for, be given to the parties on the usual undertakings.
(Rajarshi Bharadwaj, J.)